Section 4(6) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019
(6)Persons of the highest level of competence, integrity, morals and institutional commitment are to be appointed as Vice-Chancellors. The Vice-Chancellor to be appointed should be a distinguished academician, with a minimum of ten years of experience as Professor in a University system or ten years of experience in an equivalent position in a reputed research and/or academic administrative organization.
