Supreme Court - Daily Orders
Krishi Upaj Mandi Samiti Padampur vs Commissioner Of Central Excise And ... on 5 February, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
1
ITEM NO.9 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 42270/2017
KRISHI UPAJ MANDI SAMITI PADAMPUR Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE AND
SERVICE TAX JAIPUR I Respondent(s)
(IA No.13763/2018-CONDONATION OF DELAY IN FILING APPEAL and IA
No.13766/2018-EX-PARTE AD-INTERIM RELIEF and IA
No.13765/2018-CONDONATION OF DELAY IN REFILING APPEAL)
WITH
Diary No(s). 41303/2017 (XVII)
(IA No.13893/2018-CONDONATION OF DELAY IN FILING APPEAL and IA
No.13914/2018-EX-PARTE AD-INTERIM RELIEF and IA
No.13894/2018-CONDONATION OF DELAY IN REFILING APPEAL)
Diary No(s). 42288/2017 (XVII)
(IA No.13617/2018-CONDONATION OF DELAY IN FILING APPEAL and IA
No.13620/2018-EX-PARTE AD-INTERIM RELIEF and IA
No.13618/2018-CONDONATION OF DELAY IN REFILING APPEAL)
Diary No(s). 42293/2017 (XVII)
(IA No.13779/2018-CONDONATION OF DELAY IN FILING and IA
No.13783/2018-EX-PARTE AD-INTERIM RELIEF and IA
No.13781/2018-CONDONATION OF DELAY IN REFILING)
Diary No(s). 42297/2017 (XVII)
(IA No.13545/2018-CONDONATION OF DELAY IN FILING and IA
No.13547/2018-EX-PARTE STAY)
Diary No(s). 42492/2017 (XVII)
(IA No.13513/2018-CONDONATION OF DELAY IN FILING and IA
No.13515/2018-EX-PARTE STAY)
Diary No(s). 1287/2018 (XVII)
(IA No.13630/2018-CONDONATION OF DELAY IN FILING and IA
No.13632/2018-EX-PARTE AD-INTERIM RELIEF)
Diary No(s). 1289/2018 (XVII)
Signature Not Verified
Digitally signed by
(IA No.13472/2018-CONDONATION OF DELAY IN FILING and IA
DEEPAK MANSUKHANI
Date: 2018.02.06
11:51:46 IST
No.13475/2018-EX-PARTE AD-INTERIM RELIEF)
Reason:
2
Diary No(s). 1290/2018 (XVII)
(IA No.13590/2018-CONDONATION OF DELAY IN FILING and IA
No.13591/2018-EX-PARTE STAY)
Date : 05-02-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Rahul Lakhwani, Adv.
Ms. Divyasha Mathur, Adv.
Mr. Tarun Gupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Civil Appeal No. 1482/2018. (DEEPAK MANSUKHANI) (RAJINDER KAUR) AR CUM PS COURT MASTER