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Supreme Court - Daily Orders

Krishi Upaj Mandi Samiti Padampur vs Commissioner Of Central Excise And ... on 5 February, 2018

Bench: J. Chelameswar, Sanjay Kishan Kaul

                                           1

     ITEM NO.9                    COURT NO.2                SECTION XVII

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                         CIVIL APPEAL Diary No(s). 42270/2017

     KRISHI UPAJ MANDI SAMITI PADAMPUR                          Appellant(s)

                                          VERSUS

     COMMISSIONER OF CENTRAL EXCISE AND
     SERVICE TAX JAIPUR I                                       Respondent(s)

     (IA No.13763/2018-CONDONATION OF DELAY IN FILING APPEAL and                IA
     No.13766/2018-EX-PARTE      AD-INTERIM      RELIEF     and                 IA
     No.13765/2018-CONDONATION OF DELAY IN REFILING APPEAL)

     WITH
     Diary No(s). 41303/2017 (XVII)
     (IA No.13893/2018-CONDONATION OF DELAY IN FILING APPEAL and IA
     No.13914/2018-EX-PARTE AD-INTERIM RELIEF and IA
     No.13894/2018-CONDONATION OF DELAY IN REFILING APPEAL)

     Diary No(s). 42288/2017 (XVII)
     (IA No.13617/2018-CONDONATION OF DELAY IN FILING APPEAL and                IA
     No.13620/2018-EX-PARTE      AD-INTERIM      RELIEF     and                 IA
     No.13618/2018-CONDONATION OF DELAY IN REFILING APPEAL)

     Diary No(s). 42293/2017 (XVII)
     (IA No.13779/2018-CONDONATION OF DELAY IN FILING and IA
     No.13783/2018-EX-PARTE AD-INTERIM RELIEF and IA
     No.13781/2018-CONDONATION OF DELAY IN REFILING)

     Diary No(s). 42297/2017 (XVII)
     (IA No.13545/2018-CONDONATION OF DELAY IN FILING and IA
     No.13547/2018-EX-PARTE STAY)

     Diary No(s). 42492/2017 (XVII)
     (IA No.13513/2018-CONDONATION OF DELAY IN FILING and IA
     No.13515/2018-EX-PARTE STAY)

     Diary No(s). 1287/2018 (XVII)
     (IA No.13630/2018-CONDONATION OF DELAY IN FILING and IA
     No.13632/2018-EX-PARTE AD-INTERIM RELIEF)

     Diary No(s). 1289/2018 (XVII)
Signature Not Verified

Digitally signed by
     (IA No.13472/2018-CONDONATION OF DELAY IN FILING and IA
DEEPAK MANSUKHANI
Date: 2018.02.06
11:51:46 IST

     No.13475/2018-EX-PARTE AD-INTERIM RELIEF)
Reason:
                                   2


Diary No(s). 1290/2018 (XVII)
(IA No.13590/2018-CONDONATION OF DELAY IN FILING and IA
No.13591/2018-EX-PARTE STAY)

Date : 05-02-2018 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE J. CHELAMESWAR
          HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

For Petitioner(s)     Mr. Rahul Lakhwani, Adv.
                      Ms. Divyasha Mathur, Adv.
                      Mr. Tarun Gupta, AOR

For Respondent(s)

           UPON hearing the counsel the Court made the following
                              O R D E R

Delay condoned.

Issue notice.

Tag with Civil Appeal No. 1482/2018. (DEEPAK MANSUKHANI) (RAJINDER KAUR) AR CUM PS COURT MASTER