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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

(2)The Agricultural and Watershed Committee shall -
(a)plan and assist for the implementation of programmes relating to agriculture, horticulture, sericulture, floriculture, pisciculture, dairy development, poultry development, drought prone area development, watershed, wasteland development, social forestry, soil conservation and water management;
(b)organize farmers forum in panchayat village to promote application of latest technologies, improved irrigation system in minor irrigation tanks, Public Works Department Tanks, etc.
(c)process and recommend the resolution passed by the habitation/Ward Committees.