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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(o) in The Information Techonolgy (Procedure and Safeguards for interception, Monitoring and Decryption of Information) Rules, 2009

(o)"monitor" with its grammatical variations and cognate expressions, includes to view or to inspect or listen to or record information by means of a monitoring device;