Section 62(3) in Arunachal Pradesh Municipal Election Rules, 2011
(3)All valid ballot papers shall thereafter be bundled candidate-wise together and kept alongwith the bundle of rejected ballot papers in a separate packet, which shall be sealed and on which shall be recorded the following particulars, namely :-(a)the name of the ward ;(b)the particulars of the polling station where the ballot papers have been used ; and(c)the date of counting.
