Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 12 in Chhattisgarh Winery Rules, 2013 12. Bottling fee payable by the licensee. - The licensee shall pay bottling fee, in addition to another fee and duty at such rate as may be prescribed by the State Government.
