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Union of India - Section

Section 16 in Insurance Regulatory and Development Authority of India (Health Insurance) Regulations, 2016

16. Cumulative bonus.

- i. Cumulative bonuses offered under policies, shall be stated explicitly in the prospectus and the policy document.ii. If a claim is made in any particular year, the cumulative bonus accrued may be reduced at the same rate at which it has accrued;