Orissa High Court
Suresh Manawala @ M. Suresh vs Union Of India & Ors. .... Opposite ... on 16 May, 2022
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.11266 of 2022
Suresh Manawala @ M. Suresh .... Petitioner(s)
Mr. R.Ch. Behera,
Advocate
-versus-
Union of India & Ors. .... Opposite Parties
Mr. D. Gochhayat,
CGC
CORAM:
JUSTICE BISWANATH RATH
ORDER
16.05.2022 Order No.
03. 1. List this matter on Thursday (19th May, 2022).
(Biswanath Rath) Judge Ayaskanta Jena Page 1 of 1