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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1)(f) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(f)to formulate, modify or revise schemes for the constitution or reconstitution of teaching departments and wings of research and extension education;