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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(w) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(w)"Other Backward Classes" means the Other Backward Classes specified by the State Government vide Notification No. F 8-5/XXV-4-84 dated 26th December, 1984 as amended from time to time;