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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(2) in Hyderabad Metropolitan Region, Disposal of Stray Bits and Land of Hyderabad Metropolitan Development Authority Rules, 2017

(2)The successful bidders who want to avail installment facility shall pay the following interest:-
(i)with 10% simple interest up to 90 days excluding initial 60 days.
(ii)12% interest upto 180 days excluding initial 60 days.
(iii)15% interest upto one year excluding initial 60 days.