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State of West Bengal - Section

Section 109 in The West Bengal Panchayat Act, 1957

109. Resignation by member of Nyaya Panchayat.

- A member of a Nyaya Panchayat may resign during his term of office by notifying in writing his intention to do so to the prescribed authority and, on such resignation being accepted by the prescribed authority, shall be deemed to have vacated his office.