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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(6)(iii) in The Orissa Saw Mills and Saw Pits (Control) Rules, 1993

(iii)Whether the number of saw mills or saw pit both existing and proposed can be viably run in the area with reference to the quantum of wood that may be available for sowing;