Section 10D in The Indian Post Office Rules, 1933

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Union of India - Section

Section 10D in The Indian Post Office Rules, 1933

10D. Rakhi Mail Service.

- The following rates of postage shall be chargeable on the rakhi mail service:-

For a weight notexceeding 50 grams	Rs. 5.00
For every 50grams or fraction thereof exceeding 50 grams	Rs. 2.00

Explanation. - For the purpose of this rule, the 'rakhi mail service' means any communication comprising closed envelop addressed to an individual containing at least one rakhi.Vide GSR 466 (E) dated 8th August, 2006[10E. National Bill Mail Service. - 1 (a) The mail shall be received for posting at identified location provided by Indian Post.

(b)The posting of national bill mail shall not be less than 10,000 pieces at a time for all destinations taken together.

(c)The national bill mail service shall be delivered beyond the circumscribed area delineated for bill mail service.

(d)The national bill mail shall be received at the receiving office sorted pin code wise and bundled delivery office wise.

(e)The following rates of postage shall be chargeable on the bill mail service:-

For a weight notexceeding 50 grams	Rs. 5.00
For every 50grams or fraction thereof exceeding 50 grams	Rs. 2.00

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Union of India - Section

Section 10D in The Indian Post Office Rules, 1933

10D. Rakhi Mail Service.