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State of Andhra Pradesh - Section

Section 22 in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

22. Projections and exemptions in open spaces.

- (i) Chajjas/weather shades of width not exceeding 60cm shall be allowed in the mandatory setbacks;
(ii)In case of plots more than 300 Sq. meters, the following accessory uses may be allowed in the front or rear open spaces the height of these accessory buildings shall not be more than 2.75 meters;
(iii)A cow shed or store room, latrine may be allowed in rear open space;
(iv)An outhouse, open staircase may be allowed in front open space. In case of non-residential buildings, parking sheds, guardroom, overhead water tank, sump, septic tank, well may be allowed in the open spaces;
(v)Balconies shall be allowed only within the mandatory open spaces and not allowed to project on to the open spaces.