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Gujarat High Court

Kheda-Anand Retired Primary Teachers ... vs State Of Gujarat on 24 September, 2018

Author: N.V.Anjaria

Bench: N.V.Anjaria

          C/SCA/12651/2018                             ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

       R/SPECIAL CIVIL APPLICATION NO. 12651 of 2018

======================================
  KHEDA-ANAND RETIRED PRIMARY TEACHERS ASSOCIATION
                          Versus
                    STATE OF GUJARAT
======================================
Appearance:
MR AS ASTHAVADI(3698) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 2,3,4,5,6
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for
the RESPONDENT(s) No. 1
======================================

CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                             Date : 24/09/2018

                               ORAL ORDER

It is stated by learned advocate Mr. A.S. Asthavadi that the decision of this Court in Kandoi Chimanlal Brijlal & Ors Vs. State of Gujarat & Ors being Special Civil Application No.10142 of 2009 and allied matters will cover the prayer of the petitioner.

Notice returnable on 16.10.2018. Learned Assistant Government Pleader Mr. K.M. Antani to take instructions.

(N.V.ANJARIA, J.) siji Page 1 of 1