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[Cites 0, Cited by 3] [Entire Act]

State of Maharashtra - Section

Section 37 in The Maharashtra Irrigation Act, 1976

37. Notice to holders and occupiers of land to construct field channels.

(1)The authorised Canal Officer shall by notice in writing require each holder and occupier to construct the field-channel as provided by the final scheme.
(2)The notice under sub-section (1) shall be given in such form and in such manner as may be prescribed.