Orissa High Court
Nakul Benia @ Narendra Naik vs State Of Odisha Opp. Party on 27 May, 2020
Author: S.K. Sahoo
Bench: S.K. Sahoo
BLAPL No.3224 of 2020
Nakul Benia @ Narendra Naik
@ Dharua Babui Petitioner
-Versus-
State of Odisha Opp. Party
02. 27.05.2020 Learned counsel for the State submits that he has
not received the case diary and seeks some time to
obtain the same.
List this matter in the week commencing from
08.06.2020 before any available assigned Bench.
The learned State Counsel shall obtain the case
diary in the meantime.
A free copy of the order be handed over to the
learned counsel for the State.
..
S.K. Sahoo, J.
P