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Orissa High Court

Nakul Benia @ Narendra Naik vs State Of Odisha Opp. Party on 27 May, 2020

Author: S.K. Sahoo

Bench: S.K. Sahoo

                                   BLAPL No.3224 of 2020




                       Nakul Benia @ Narendra Naik
                       @ Dharua Babui                                   Petitioner

                                                     -Versus-

                       State of Odisha                                  Opp. Party


02.       27.05.2020         Learned counsel for the State submits that he has
                       not received the case diary and seeks some time to
                       obtain the same.
                             List this matter in the week commencing from
                       08.06.2020 before any available assigned Bench.
                             The learned State Counsel shall obtain the case
                       diary in the meantime.
                             A free copy of the order be handed over to the
                       learned counsel for the State.


                                                                           ..
                                                                S.K. Sahoo, J.

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