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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(9)(i) in Bihar Factories Rules, 1950

(i)"horizontal exit" means an arrangement which allows alternative egres from a floor area to another floor at or near the same level in a adjoining part of the same building with adequate separation; and