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[Cites 0, Cited by 0] [Section 37A(2)] [Section 37A] [Entire Act]

Union of India - Subsection

Section 37A(2)(b) in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000

(b)shall not apply to any transaction relating to the business entered into prior to the commencement of the National Bank for Agriculture and Rural Development (Amendment) Act, 2000 , and all such business and any transaction in relation thereto may be implemented or continued as if that Act had not come into force;