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Supreme Court - Daily Orders

Jagtar Singh Johal @ Jaggi vs National Investigation Agency on 13 July, 2023

Author: M.M. Sundresh

Bench: M.M. Sundresh

                                       IN THE SUPREME COURT OF INDIA

                                           INHERENT JURISDICTION

                                 REVIEW PETITION (CRL.) NO.       OF 2023
                                       (@ Diary No(s). 10866 of 2023)
                                                     IN

                             SPECIAL LEAVE PETITION (CRL.) NO.      12100 OF 2022


         JAGTAR             SINGH   JOHAL @ JAGGI                  .....     PETITIONER(S)

                                               VERSUS

         NATIONAL INVESTIGATION AGENCY &                           .....     RESPONDENT(S)
         ANR.


                                                    O R D E R

Delay condoned.

Application for listing the review petition in open Court/oral hearing is rejected.

We have carefully perused the review petition as also the grounds in support thereof. In our opinion, no case for review of the order dated 09.12.2022 is made out. The review petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.

..................J. (SANJIV KHANNA) ..................J. (M.M. SUNDRESH) NEW DELHI;

Signature Not Verified

Digitally signed by JULY 13, 2023.

SWETA BALODI

Date: 2023.07.20 18:48:45 IST Reason:

ITEM NO.1010                                           SECTION II-B

                  S U P R E M E C O U R T O F     I N D I A
                          RECORD OF PROCEEDINGS

REVIEW PETITION (CRIMINAL) Diary No(s). 10866/2023 (Arising out of impugned final judgment and order dated 09-12-2022 in SLP(Crl) No. No. 12100/2022 passed by the Supreme Court of India) JAGTAR SINGH JOHAL @ JAGGI Petitioner(s) VERSUS NATIONAL INVESTIGATION AGENCY & ANR. Respondent(s) (IA No. 52871/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 52863/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 52866/2023 - ORAL HEARING) Date : 13-07-2023 This matter was circulated today. CORAM :

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE M.M. SUNDRESH By Circulation UPON perusing papers, the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.s (BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) ASSISTANT REGISTRAR (Signed order is placed on the file)