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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Bihar - Subsection

Section 61(2) in The Bihar Co-operative Societies Rules, 1959

(2)Where a registered society has been placed in charge of a liquidator under Section 44 of the Act, copies of entries of the nature described in sub-Rule (1) shall be certified in like manner by the liquidator.