Karnataka High Court
The Commissioner Of Income Tax vs Sri A R Manjunathan on 5 August, 2009
Bench: D.V.Shylendra Kumar, Aravind Kumar
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. _ Income Tax Appwl is filed under 260-A cf LT. 1961 afining out of the ordm dabad 15-Q5200'? in I.'I'.A.Ko.41'i'/BHGIQDO7 far the Assmxmant 2004-E2005. praying to ( i ) formulata the