Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(c) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998 (c)where standards have been laid down by the Indian Standards Institution, the cages, the stable, as the case may be, shall conform to those standards;
