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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(c) in The Orissa Legislative Assembly Members' Jeep, Motor Cycle, Scooter or a Like Vehicle Advance Rules, 1986

(c)whether the principal alongwith the interest has already been paid in full (if so no claim certificate from A.G., Orissa should be furnished) '................