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[Cites 0, Cited by 0] [Section 56G(1)] [Section 56G] [Entire Act]

State of Maharashtra - Subsection

Section 56G(1)(f) in The Maharashtra Public Trusts Act, 1950

(f)is a paid servant of the committee or has any share or interest in a contract for the supply of goods to, or for the execution of any works, or the performance of any service, undertaken by the committee in respect of the endowment;