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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(7)(g) in Tamil Nadu Fisheries University Act, 2012

(g)call from any office, laboratory, college or institution maintained by the University, any information or returns as he may consider necessary for the exercise of his powers, performance of his functions or discharge of his duties.