Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Sikkim - Subsection Section 9A(b) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (b)enforcing attendance of any person and his examination on oath;
