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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(1)(f) in Delhi Police Act, 1978

(f)the delivery of harangues, the use of gestures or mimetic representations, and the preparation, exhibition, or dissemination, of pictures, symbols, placards or any other subject or thing which may, in the opinion of the Commissioner of Police, offend against decency or morality or undermine the security of the State.