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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in Rajasthan Co-operative Societies Act, 2001

(j)"co-operative society with limited liability" means a co-operative society, in which the liability of its members for the debts of the society in the event of its being wound up is limited by its bye-laws.