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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(4)(y) in Apex Professional University Act, 2012

(y)Each member of the Board of Management shall have one vote, if there shall be equality of votes on any question to be deter-mined by the Board of Management, the Chairperson of the Board of Management or person presiding over the meeting, shall, in addition have the casting vote.