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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(1) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(1)The Final authority responsible for maintenance of discipline among the students of the Sansthan shall be the Director General. His directions in that behalf shall be carried out by the Executive Director and Heads of the Department, hostels and institutions.