Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 444(1)] [Section 444] [Entire Act] State of Nagaland - Subsection Section 444(1)(a) in Nagaland Municipal Act, 2001 (a)Set apart any suitable place vesting in the Municipality for use by the public for bathing or for washing animals or for washing or drying clothes;