Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] NCT Delhi - Subsection Section 34(1) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (1)The Secretary of the Marketing Committee shall be appointed by the Government from amongst Union Territory Civil Service officers at least with ten years of service.
