Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(7) in Arunachal Armed Police Act, 1993

(7)A General Armed Police Court or a Battalion Armed Police Court may pass such sentence as is authorised by this Act.