Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(b) in Cyberabad (Metropolitan Area) Police Act, 2004

(b)in sub-section (2), for the expression "the Code of Criminal Procedure, 1898 (Central Act V of 1898)", the expression "the Code of Criminal Procedure, 1973 (Central Act 2 of 1974)", shall be substituted;