Manipur High Court
Rebeeca Sorokhaibam vs Speaker on 20 January, 2022
Bench: Sanjay Kumar, Mv Muralidaran
KABORA Digitally signed
by
MBAM KABORAMBAM Item No.2
SANDEEP SANDEEP SINGH
Date: 2022.01.20
(Through Video Conferencing)
SINGH 14:40:34 -08'00'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P. (C) No. 33 of 2022
Rebeeca Sorokhaibam
Petitioner
Vs.
Speaker, Manipur Legislative Assembly
Respondent
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 20.01.2022 Sanjay Kumar (C.J.):
Mr. Sh. Athoi Singh, learned counsel, appearing for the petitioner, seeks leave to withdraw this writ petition reserving liberty to the petitioner to file a case afresh with better particulars and impleading all necessary parties.
Leave granted.
The writ petition is accordingly dismissed as withdrawn with the liberty aforestated.
No order as to costs.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.
JUDGE CHIEF JUSTICE
Sandeep
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