Delhi High Court - Orders
Shiromani Gurdwara Prabandhak ... vs Union Of India on 29 January, 2024
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1272/2013
SHIROMANI GURDWARA PRABANDHAK COMMITTEE
(SGPC) ..... Plaintiff
Through: Mr. S.S. Ahluwalia and Mr. Mohit
Bangwal, Advocates.
versus
UNION OF INDIA ..... Defendant
Through: Mr. Anurag Ahluwalia, CGSC for R-
1/UOI.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 29.01.2024
1. On the joint request made by the parties that the matter is likely to be settled, be listed on 26.09.2024.
NEENA BANSAL KRISHNA, J JANUARY 29, 2024/RS This is a digitally signed order.
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