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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Bihar - Subsection

Section 52(2)(c) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(c)Register of deduction, Register of fines and Register of advances shall be maintained by every contractor in Forms XIX, XX and XXI, respectively.