Section 10 in Assam Micro And Small Enterprises Facilitation Council Rules, 2018
10. Progress Report.
(1)The Council shall upload the basic information including the annual progress report of the Council on the web portal created for the purpose.(2)The Council shall provide information to the Member-Secretary of the National Board for Micro, Small and Medium Enterprises as provided in the Act in the manner and form required from time-to-time.
