Calcutta High Court
Kamakhya Singh Deo vs Modula India on 29 April, 2011
Author: Prasenjit Mandal
Bench: Prasenjit Mandal
CS No. 568 of 1979
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
KAMAKHYA SINGH DEO
Versus
MODULA INDIA
BEFORE:
The Hon'ble JUSTICE PRASENJIT MANDAL
Date : 29th April, 2011.
Mr. S.N.Mitra, Sr. Advocate Mr. M.Ghosh, Advocate Mr. M.M. Chandra, Advocate for the plaintiff The Court : I am in the midst of hearing of the Original Side matter being CS No.435 of 1976. So it is not possible to take up this matter today.
Let the matter appear on 6th May, 2011, for peremptory hearing. In the meantime, the parties may take steps for discovery and inspection of documents etc. as per the order dated February 25, 2011.
All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.
(PRASENJIT MANDAL, J.) ss