Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Kamakhya Singh Deo vs Modula India on 29 April, 2011

Author: Prasenjit Mandal

Bench: Prasenjit Mandal

                           CS No. 568 of 1979
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                        KAMAKHYA SINGH DEO
                              Versus
                           MODULA INDIA

BEFORE:

The Hon'ble JUSTICE PRASENJIT MANDAL

Date : 29th April, 2011.

Mr. S.N.Mitra, Sr. Advocate Mr. M.Ghosh, Advocate Mr. M.M. Chandra, Advocate for the plaintiff The Court : I am in the midst of hearing of the Original Side matter being CS No.435 of 1976. So it is not possible to take up this matter today.

Let the matter appear on 6th May, 2011, for peremptory hearing. In the meantime, the parties may take steps for discovery and inspection of documents etc. as per the order dated February 25, 2011.

All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.

(PRASENJIT MANDAL, J.) ss