Section 2(11)(c) in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

(c)the service must be paid by Zila Panchayat or the Zila Panchayat Anushrvan Kosthak, as the case may be;

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