Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 12 in The Navy (Disposal Of Private Property) Regulations, 1961

12. Mode of Sale.

- The property to be sold shall be disposed of in the most advantageous manner either by private sale or by public auction : When property is sold by a public auction, a representative of the Commanding Officer shall be present at the auction, and shall furnish a certified statement of the particulars of the sale to the Commanding Officer.