Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(b) in The Bombay Court of Wards Act, 1905

(b)constitute a Board consisting of [two or more] [These words were substituted for the words 'the Commissioner and any other officer or', by Bombay 28 of 1950, Schedule.] officers to the Court of Wards for a division; or