Section 31(1)(a) in The M.P. Public Health Act, 1949

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(1)(a) in The M.P. Public Health Act, 1949

(a)beneath any part of any building or within fifty feet of any tank, reservoir, water-course or well or within such other distance there-from as the Health Officer may consider to be practicable having regard to the circumstances of the locality; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 31(1)(a) in The M.P. Public Health Act, 1949