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Supreme Court - Daily Orders

M/S. Magnolia Propbuil Private Limited ... vs The State Of Haryana And Ors. Etc. on 12 August, 2016

     ITEM NO.117               REGISTRAR COURT. 1                  SECTION IVB

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

                               BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C)         No(s).   5459/2016

     M/S MAGNOLIA PROPBUILD PRIVATE LIMITED & ORS              Petitioner(s)

                                          VERSUS

     STATE OF HARYANA & ORS                                    Respondent(s)
     (With interim relief and office report)

     WITH
     SLP(C) No. 5473/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and appln.(s) for permission to file synopsis and list of
     dates and Interim Relief and Office Report)

      SLP(C) No. 5792/2016
      (With appln.(s) for permission to file synopsis and list of dates
     and appln.(s) for exemption from filing c/c of the impugned
     judgment and Interim Relief and Office Report)

      SLP(C) No. 5802/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and Interim Relief and Office Report)

      SLP(C) No. 5808/2016
     (With appln.(s) for permission to file synopsis and list of dates
     and appln.(s) for exemption from filing c/c of the impugned
     judgment and Interim Relief and Office Report)

      SLP(C) No. 5811/2016
     (Interim Relief and Office Report)

      SLP(C) No. 5819/2016
     (Interim Relief and Office Report)

      SLP(C) No. 5878/2016
     (Interim Relief and Office Report)

      SLP(C) No. 5891/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and Interim Relief and Office Report)
Signature Not Verified


      SLP(C) No. 6087/2016
Digitally signed by
JYOTI GUPTA
Date: 2016.08.13
     (With appln.(s) for permission to file lengthy list of dates and
12:42:35 IST
Reason:

     Interim Relief and Office Report)

                                                                      ...contd.2/-
                                -2-

 SLP(C) No. 6331/2016
(With appln.(s) for permission to file lengthy list of dates and
Interim Relief and Office Report)

 SLP(C) No. 6399/2016
(With appln.(s) for permission to file lengthy list of dates and
Interim Relief and Office Report)

 SLP(C) No. 6429/2016
(With appln.(s) for permission to file lengthy list of dates and
Interim Relief and Office Report)

 SLP(C) No. 6433/2016
(With appln.(s) for permission to file lengthy list of dates and
Interim Relief and Office Report)

 SLP(C) No. 6447/2016
(With appln.(s) for permission to file synopsis and list of dates
and Interim Relief and Office Report)

 SLP(C) No. 6037/2016
(With appln.(s) for permission to file lengthy list of dates and
Interim Relief and Office Report)

 SLP(C) No. 10200/2016
(Interim Relief and Office Report)

 SLP(C) No. 10465/2016
(Interim Relief and Office Report)

 SLP(C) No. 10615/2016
(Interim Relief and Office Report)

 SLP(C) No. 12015/2016
(Interim Relief and Office Report)

 SLP(C) No. 17598/2016
(Office Report)

 SLP(C) No. 17082/2016
(Office Report)

 Date : 12/08/2016 This petition was called on for hearing today.
For Petitioner(s)
                     Mr. E. C. Agrawala,Adv.
                     Ms. Neha Agarwal, Adv.
                     Mr. Rahul Pratap,Adv.
                     Mr. Akshay Sahni, Adv.
                     Mr. Kaushik Poddar,Adv.
                     Mr. Chandra Bhushan Prasad,Adv.
                     Mr. Yogesh Kumar Dahiya, Adv.

                                                      ...contd. 3/-
                                    -3-

                       Mr.   Alok Gupta,Adv.
                       Mr.   Hemant Saini, Adv.
                       Mr.   Jay Kishor Singh,Adv.
                       Mr.   Deeptanshu Jain, Adv.
                       Mr.   Bhargava V. Desai,Adv.
                       Ms.   Akriti Dewan, Adv.

For Respondent(s)
                       Dr.   Monika Gusain,Adv.
                       Mr.   Samar Vijay Singh, Adv.
                       Mr.   Alok Sangwan, Adv.
                       Ms.   Hemantika Wahi,Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

SLP(C)NOs. 5459, 5473, 5792, 5802, 5808, 5811, 5819, 5878 and 5891 of 2016 Respondent nos. 1 to 3 shall file counter affidavit within four weeks.

Ld. Counsel for the petitioners shall take fresh steps for service on respondent no. 4 in SLP(C)No. 5459 of 2016 within two weeks and notice thereafter, be issued.

SLP(C)Nos. 10200, 10465, 10615, 12015 of 2016 Ld. Counsel for the petitioner shall take fresh steps for service on all the respondents within two weeks and notice thereafter, be issued.

SLP(c)Nos. 17082 and 17598 of 2016 Await service on all the respondents. List all the matters again on 21.10.2016.

SLP(C)Nos. 6037, 6087, 6331, 6399, 6429, 6433 and 6447 of 2016 In SLP(C)NO. 6037 of 2016, ld. Counsel for the petitioners has ...contd.4/-

-4-

not filed spare copy for issuance of notice in terms of Hon'ble Court order dated 04.03.2016. In rest of the matters, incomplete set of spare copies filed and the same are barred by time. As such, process for listing before the Hon'ble Judge-in-chambers for further directions.

(PAWAN DEV KOTWAL) Registrar