Supreme Court - Daily Orders
Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 20 March, 2018
Bench: Arun Mishra, Navin Sinha
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ITEM NO.4 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 39288/2012
(Arising out of impugned final judgment and order dated 23-08-2012
in DBCSA No. 2021/2011 23-08-2012 in SBCWP No.4366/2005 passed by
the High Court of Judicature for Rajasthan at Jodhpur)
UNION OF INDIA Petitioner(s)
VERSUS
GRAMIN BANK PENSIONERS SAMITI AND ORS. Respondent(s)
(FOR ON IA 6-7/2013 Application for Impleadment
FOR ON IA 9/2016 Application for Directions)
WITH
T.C.(C) No.38/2015 (XVI-A)
W.P.(C) No.210/2013 (X)
Date : 20-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Ms.Pinky Anand, ASG
Ms.Kiran Suri, Sr.Adv.
Mrs.Anil Katiyar, Adv.
Ms.Kiran Bhardwaj, Adv.
Ms.Asha G. Nair, Adv.
Mr.M.Saudamini Sharma, Adv.
Mr.Chander Uday Singh, Sr.Adv.
Mr.C.K.Sasi, Adv.
Ms.Nayantara Roy, Adv.
Mr.Manukrishnan G., Adv.
Mr.B.K.Pal, Adv.
Mr.Natansh Kumar Pal, Adv.
Mr.Srimanta Ray, Adv.
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2018.03.24
Mr.D.S.Chauhan, Adv.
(For Intervenor) Ms.Ruchi Singh, Adv.
12:52:43 IST
Reason:
Mr.Kushal Sharma, Adv.
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Mr.Praveen Agrawal, AOR
Mr.Rameshwar Prasad Goyal, AOR
Ms.Sushma Suri, AOR
For Respondent(s)
Mr.Vivek Tankha, Sr.Adv.
Mr.K.T.Anantharaman, Adv.
Mr.Vasudevan Raghavan, Adv.
Mr.P.S.Patwalia, Sr.Adv.
Ms.Pragati Neekhara, Adv.
Mr.Suryanaryana Singh, Adv.
Ms.Kaveri Vats, Adv.
Ms.Harshika Varma, Adv.
Mr.R.Vankataramani, Sr.Adv.
Mr.Pawan Upadhyay, Adv.
Mr.Sarvjit Pratap Singh, Adv.
Ms.Sharmila Upadhyay, Adv.
Mr.Jagat Arora, Adv.
Mr.Rajat Arora, Adv.
Mr.Anuvrat Sharma, Adv.
Mr.R.S.Hegde, Adv.
Mrs.Farhat Jahan Rehmani, Adv.
Mr.Rajeev Singh, Adv.
Mr.K.P.Rajagopalan, Adv.
Mr.A.Venayagam Balan, Adv.
Mr.Liz Mathew, Adv.
Mr.Raghenth Basant, Adv.
Mr.Badusha S., Adv.
Mr.Rajesh Kumar-I, Adv.
Mr.Gaurav Kumar Singh, Adv.
Mr.Anant Gautam, Adv.
Mr.Aakash Sehrawat, Adv.
Mr.V.Govinda Ramanan, Adv.
Mr.Soumu Palit, Adv.
M/s Mitter & Mitter Co.
Mr.Sarafaroz Khan, Adv.
Mr.Firasat Ali, Adv.
Mr.Arvind Kumar, Adv.
Mr.Vijay Pal, Adv.
M/s Firasat & Associates
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Mr.Barun Kumar Sinha, Adv.
Ms.Pratibha Sinha, Adv.
Mr.Rameshwar Pd. Goyal, Adv.
Mr.Sanjay Kapur, Adv.
Ms.Megha Kamwal, Adv.
Ms.Mansi Kapur, Adv.
Ms.Aanchal Arora, Adv.
Mr.A.V.Rangam, Adv.
Mr.Buddy A. Ranganadhan, Adv.
Mr.Dharmendra Kumar Sinha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let response to the objections, if any, be filed by the Government.
List the matters on 11th April, 2018 along with all the applications.
(Ashok Raj Singh) (Jagdish Chander)
Court Master Court Master