Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(a) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992 (a)He should have been an active member engaged in weaving for the society for a minimum period of 5 (five) years on the date of his application for admission;
