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[Cites 0, Cited by 0] [Section 67G(5)] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(5)(b) in The Punjab Factory Rules, 1952

(b)Every locomotive and tender shall be provided with efficient brakes, all of which shall be maintained in good working order. Brake shoes shall be examined at suitably fixed intervals and those which are worn out shall be replaced at once.