Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 425D(2)] [Section 425D] [Entire Act]

State of West Bengal - Subsection

Section 425D(2)(b) in The Calcutta Municipal Corporation Act, 1980

(b)one shall be the Director of the Department of Archaeology, Government of West Bengal, or his nominee,